Nongmeikapam Gouro Singh Vs State Of Manipur & 5 Ors.

Case No: Writ Petition (C) No. 98 Of 2024

Date of Decision: Dec. 19, 2024

Hon'ble Judges: Ahanthem Bimol Singh, J

Bench: Single Bench

Advocate: Niranjan Sanasam, K. Roshan