Totayya S/O. Fakkirayya Itagimath, Since Deceased By His Lrs. & Others Vs Basavennevva @ Sharada & Ors.

Karnataka High Court, Dharwad Bench 20 Dec 2024 Regular First Appeal No. 100465 Of 2019 (PAR/POS) (2024) 12 KAR CK 0047

Bench: Division Bench

Result Published

Judgement Snapshot

Case Number

Regular First Appeal No. 100465 Of 2019 (PAR/POS)

Hon'ble Bench

Sreenivas Harish Kumar, J; T. G. Shivashankare Gowda, J

Advocates

C.S. Shettar, M.M. Patil

Final Decision

Disposed Of

Judgement Text

Translate:

Sreenivas Harish Kumar, J

Appellants’ counsel files memo stating that the parties have reported settlement in FDP No.32/2019 on the file of Addl.Senior Civil Judge, Gadag. Certified copy of the settlement reported before Lok Adalat has been produced. Memo is placed on record. Based on the memo, appeal stands disposed of. Respondents’ counsel is present.

Madhya Pradesh High Court