C.M. Poonacha, J
Learned Counsel, Smt. V.Vidya, appearing for the appellants in the appeals and the petitioner in the writ petition, submits that the original suit in O.S.No.74/2013 has been disposed off as having been settled in the Lok-Adalath on 09.12.2023.
In view of the aforementioned, the above appeals and the writ petition are dismissed as having been rendered infructuous.
