Sruthy.S Vs Manoj Kumar

High Court Of Kerala 22 Jan 2025 M.A.C.A. No.4534 Of 2019 (2025) 01 KL CK 0124
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

M.A.C.A. No.4534 Of 2019

Hon'ble Bench

Johnson John, J

Advocates

C.S. Sumesh, K.S. Santhi

Final Decision

Allowed

Judgement Text

Translate:

Particulars,"Compensation

awarded   Â

by    the Tribunal

(Rs.)","Additional amountÂ

granted by  this Â

Court (Rs.)

Compensation   for

loss    of earning

power","81,000/-","5,02,200/-

Pain and sufferings,"15,000/-","10,000/-

Los of amenities,"24,300/-","10,000/-

Total enhanced compensation,,"5,22,200/-

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Case Metadata
  • Citation: (2025) 01 KL CK 0124
  • Coram: Johnson John, J
  • Bench: Single Bench
  • Advocates: C.S. Sumesh, K.S. Santhi
  • Result: Allowed
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