N. Ramesh Vs State Of Karnataka By Rajgopalnagar Police Station Malleswaram Sub-Division Bengaluru City Represented By Its State Public Prosecutor High Court Building Dr. B.R. Ambedkar Veedhi Bengaluru-560001 & Ors

Karnataka High Court At Bengaluru 22 Jan 2025 Criminal Petition No. 875 Of 2022 (2025) 01 KAR CK 0703
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 875 Of 2022

Hon'ble Bench

M G Uma, J

Advocates

P. Prasanna Kumar, K.P. Yashodha, Y.D. Shivashankara

Final Decision

Dismissed

Judgement Text

Translate:

M G Uma, J

Learned counsel for the petitioner files a memo seeking permission to withdraw the petition.

Memo is placed on record.

Petition is dismissed as withdrawn.

In view of dismissal of the criminal petition, IA No.1/2024 also stands disposed of.

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Case Metadata
  • Ck Citation: (2025) 01 KAR CK 0703
  • Coram: M G Uma, J
  • Bench: Single Bench
  • Advocates: P. Prasanna Kumar, K.P. Yashodha, Y.D. Shivashankara
  • Result: Dismissed
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