Laitumkhrah Dorbar Shnong Pyllun & Ors. Vs Khasi Hills Autonomous District Council, Shillong Represented Through Its Secretary & Ors.
              
              Bench: Single Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Miscellaneous Case [Writ Petition (C)] No. 1 Of 2025 In Writ Petition (C) No. 5 Of 2025
Hon'ble Bench
W. Diengdoh, J
Advocates
K.Ch. Gautam, G.C. Myrboh, V.G.K. Kynta, M. Kynta
Final Decision
Disposed Of
Acts Referred
Khasi Hills Autonomous District (Administration Of Elaka) Act, 1991 — Section 3
Judgement Text
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