M/s Raviputram Oil Mills Vs UCO Bank
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Appeal Dv. No. 627 Of 2023
Hon'ble Bench
R. D. Khare, Chairperson
Advocates
Shadab Alam, P.K. Gupta, Ankur Gupta, Sanjay Shankar Pandey
Final Decision
Disposed Of
Acts Referred
- Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18
- Security Interest (Enforcement) Rules, 2002 - Rule 3, 8(1), 8(2), 8(6)
Judgement Text
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