Sowmya Vs H B Murali

Karnataka High Court At Bengaluru 25 Jan 2025 Criminal Revision Petition No. 45 Of 2023 (2025) 01 KAR CK 0835
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Revision Petition No. 45 Of 2023

Hon'ble Bench

H.P. Sandesh, J

Advocates

Dinakar M P

Final Decision

Dismissed

Judgement Text

Translate:

H.P. Sandesh, J

The learned counsel appearing for the revision petitioner submits that the matter is settled and seeks permission of this Court to withdraw the petition.

In view of the said submission, the counsel is permitted to withdraw the petition. Accordingly, the revision petition is dismissed as withdrawn.

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