Om Prakash @ Fauji Vs State Govt Of Nct Of Delhi

Delhi High Court 29 Jan 2025 Bail Application No. 4140 Of 2024 (2025) 01 DEL CK 0115
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 4140 Of 2024

Hon'ble Bench

Swarana Kanta Sharma, J

Advocates

Yogesh Verma, Bhavtosh Sharma, Prem Narain, Ramesh Kumar Srivastava, Rahul Tyagi, Priya Rai, Sangeet Sibou, Amit Rohila, Aniket Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
  • Code of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0115
  • Coram: Swarana Kanta Sharma, J
  • Bench: Single Bench
  • Advocates: Yogesh Verma, Bhavtosh Sharma, Prem Narain, Ramesh Kumar Srivastava, Rahul Tyagi, Priya Rai, Sangeet Sibou, Amit Rohila, Aniket Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
  • Code of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
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