N S Sanjay, J
1. Learned counsel for the petitioners seeks permission to withdraw the writ petition.
2. Permission sought for is granted. The writ petition is dismissed as withdrawn.
G Nanjundappa & Ors. Vs State Of Karnataka Represented By The Principal Secretary, Revenue Department, 5th Floor, M.S. Building, Dr. Ambedkar Veedhi, Bangalore-560001 & Ors
Case No: Writ Petition No. 7961 Of 2013 (LB-BMP)
Date of Decision: Jan. 28, 2025
Hon'ble Judges: N S Sanjay Gowda, J
Bench: Single Bench
Advocate: Robert D. Souza, Spoorthi V, K.M. Prakash, Sumangala Gachchinamath, M.S. Devaraju
Final Decision: Dismissed