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Purushotham Malli Vs State Of Karnataka & Ors

Case No: Writ Petition No. 20001 Of 2024 (GM-MM-S)

Date of Decision: Jan. 28, 2025

Hon'ble Judges: N. V. Anjaria, CJ; M.I. Arun, J

Bench: Division Bench

Advocate: Arjun S K, Niloufer Akbar

Final Decision: Dismissed

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Judgement

N.V. Anjaria, CJ

1. Learned advocate Mr. S.K. Arjun for learned advocate Mr. Dhananjay Kumar for the petitioner files the memo seeking withdrawal of the petition.

2. Memo is taken on record.

3. In view of the memo, the petition is dismissed as withdrawn.