P.G. Chunhiamliu & Anr. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 29 Jan 2025 Writ Petition (C) No. 30 Of 2023 (2025) 01 MAN CK 0938
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 30 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Ningtamba, Th. Vashum

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 MAN CK 0938
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Ningtamba, Th. Vashum
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