Ashwini W/O. Vijayakanta Vs State Of Karnataka & Ors

Karnataka High Court At Bengaluru 30 Jan 2025 Criminal Petition No. 13368 Of 2024 (2025) 01 KAR CK 0999
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 13368 Of 2024

Hon'ble Bench

M. Nagaprasanna, J

Advocates

Girish B. Baladare, Jagadeesha B. N

Final Decision

Disposed Of

Judgement Text

Translate:

M. Nagaprasanna, J

1. Learned counsel appearing for the petitioner after arguing the matter at length would seek leave of this Court to avail the remedy of filing discharge

before the concerned Court.

2. For the aforesaid observation, the petition stands disposed.

All contentions remain open.

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Case Metadata
  • Ck Citation: (2025) 01 KAR CK 0999
  • Coram: M. Nagaprasanna, J
  • Bench: Single Bench
  • Advocates: Girish B. Baladare, Jagadeesha B. N
  • Result: Disposed Of
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