Baidyanath Prasad Vs State Of Jharkhand

Jharkhand High Court 31 Jan 2025 Cont. Case (Civil) No. 768 Of 2024 (2025) 01 JH CK 1088
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Cont. Case (Civil) No. 768 Of 2024

Hon'ble Bench

Anubha Rawat Choudhary, J

Advocates

Ashutosh Kumar, Suman Marandi, Raj Vardhan, Krishna Murari

Final Decision

Disposed Of

Judgement Text

Translate:

Anubha Rawat Choudhary, J

1. Counsel for the parties are present.   Â

2. Counsel for the parties jointly submit that order passed by this court in W.P. (S) No. 7058 of 2023 dated 01.07.2024 has been complied though

belatedly.

3. Considering the submissions, this court is not inclined to proceed any further in the contempt proceeding which is hereby dropped.

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Case Metadata
  • Ck Citation: (2025) 01 JH CK 1088
  • Coram: Anubha Rawat Choudhary, J
  • Bench: Single Bench
  • Advocates: Ashutosh Kumar, Suman Marandi, Raj Vardhan, Krishna Murari
  • Result: Disposed Of
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