Ananda Sen, J
1. Learned counsel representing the petitioners submits that during pendency of these writ petitions, the grievance of the petitioners has already been
redressed. Thus, these writ petitions have been rendered infructuous.
2. Learned counsel Mr. Manish Mishra and Mr. Mrinal Kanti Roy, have accepted the aforesaid fact.
3. Considering the aforesaid submission, these writ petitions are dismissed as having been rendered infructuous.