Ajbun Bibi Vs New India Assurance Co. Ltd

Jharkhand High Court 28 Jan 2025 Miscellaneous Appeal No. 267 Of 2013 (2025) 01 JH CK 0921
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 267 Of 2013

Hon'ble Bench

Gautam Kumar Choudhary, J

Advocates

Nikhil Ranjan, G.C. Jha, Rakhi Rani

Final Decision

Allowed

Judgement Text

Translate:

Annual Income Rs.6586/-x12,Rs.79032/-

Annual dependency after deducting ¼ on the living

and personal expenses of the deceased",Rs.59274/-

Loss of dependency on taking a multiplier of 11,"Rs.59274/- x 11 = Rs.

652014/-

Future Prospect @ 15%,Rs.97802/-

Conventional head,"Rs. 70,000/-

Total,"Rs. 8,19,816/-

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Case Metadata
  • Ck Citation: (2025) 01 JH CK 0921
  • Coram: Gautam Kumar Choudhary, J
  • Bench: Single Bench
  • Advocates: Nikhil Ranjan, G.C. Jha, Rakhi Rani
  • Result: Allowed
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