Ramakrishna Narasivappa Nutanpati Vs State Of Karnataka By Halasuru P. S., Bengaluru Represented By The Public Prosecutor High Court Complex Bengaluru � 560001

Karnataka High Court At Bengaluru 29 Jan 2025 Criminal Petition No. 3187 Of 2021 (2025) 01 KAR CK 0046
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 3187 Of 2021

Hon'ble Bench

M G Uma, J

Advocates

R.D. Pancham, Rashmi Patel

Final Decision

Dismissed

Judgement Text

Translate:

M G Uma, J

1. Learned counsel for the petitioner has filed a memo seeking permission of the Court to withdraw the petition.

2. Memo is taken on record.

3. Accordingly, petition is dismissed as withdrawn.

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