Milan Tamang Vs Doma Tamang And Others

Sikkim High Court 22 Oct 2024 I.A. No. 01 Of 2024 In Criminal Revision Petition 41 Of 2024 (Filing No.) (2024) 10 SIK CK 0036
Bench: Single Bench

Judgement Snapshot

Case Number

I.A. No. 01 Of 2024 In Criminal Revision Petition 41 Of 2024 (Filing No.)

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Sajal Sharma, Tarun Choudhary

Judgement Text

Translate:

Meenakshi Madan Rai, J

Mr. Tarun Choudhary Learned Counsel enters appearance for the Respondents today and submits that he has not received the application for condonation of delay along with the other requisites received by him.

Learned Counsel for the Applicant undertakes to supply the same.

List on 26-11-2024, in the interregnum, the response to the I.A. shall be filed, if so instructed.

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Case Metadata
  • Ck Citation: (2024) 10 SIK CK 0036
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Sajal Sharma, Tarun Choudhary
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