M Narasimha Murthy Vs M R Anil Kumar

Karnataka High Court At Bengaluru 4 Feb 2025 Criminal Appeal No. 914 Of 2015 (2025) 02 KAR CK 0073
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Appeal No. 914 Of 2015

Hon'ble Bench

Shivashankar Amarannavar, J

Advocates

Narayanaswamy P M, P B Raju

Final Decision

Dismissed

Judgement Text

Translate:

Shivashankar Amarannavar, J

It is reported on 15.03.2024 by the learned counsel for the appellant, the death of the appellant. The appellant is the complainant. Inspite of granting

sufficient opportunities, no steps were taken to bring the legal representatives of the appellant on record. Hence, the appeal is dismissed.

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