Rangaswamy Vs Purushotham J Naidu

Karnataka High Court At Bengaluru 4 Feb 2025 Criminal Appeal No. 1359 Of 2022 (2025) 02 KAR CK 0014
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Appeal No. 1359 Of 2022

Hon'ble Bench

Shivashankar Amarannavar, J

Advocates

Basavaiah C, Mohan Murthy

Final Decision

Dismissed

Judgement Text

Translate:

Shivashankar Amarannavar, J

1. Learned counsel for the appellant is absent. No representation on the appellant side.

2. Learned counsel for the appellant was also absent on 04.01.2024, 20.01.2024, 08.02.2024, 20.02.2024, 04.04.2024 and 05.07.2024. It appears that

the appellant is not interested in prosecuting this matter.

3. Hence, the matter is dismissed for non-prosecution.

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Case Metadata
  • Ck Citation: (2025) 02 KAR CK 0014
  • Coram: Shivashankar Amarannavar, J
  • Bench: Single Bench
  • Advocates: Basavaiah C, Mohan Murthy
  • Result: Dismissed
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