Abhijit Sarkar & 113 Ors. Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 6 Feb 2025 Writ Petition (C). No. 340 Of 2024 (2025) 02 MEG CK 0133
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 340 Of 2024

Hon'ble Bench

H. S. Thangkhiew, J

Advocates

Philemon Nongbri, R. Pahsyntiew, A. Kumar, T. Yangi, S. Laloo

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2025) 02 MEG CK 0133
  • Coram: H. S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: Philemon Nongbri, R. Pahsyntiew, A. Kumar, T. Yangi, S. Laloo
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.