Amratben Ramanbhai Solanki Versus Vs State of Gujarat & Ors.

Gujarat High Court 13 Jan 2025 Criminal Appeal (Against Acquittal) No. 2181 of 2022 (2025) 01 GUJ CK 0396

Bench: Division Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal (Against Acquittal) No. 2181 of 2022

Hon'ble Bench

A.Y. Kogje, J; Samir J. Dave, J

Advocates

A B Patel, L. B. Dabhi

Final Decision

Dismissed

Acts Referred

Code of Criminal Procedure, 1973 - Section 207, 313, 372
Indian Penal Code, 1860 - Section 114, 436, 504, 506(2)

Judgement Text

Translate:

Witness No.,Exh. No.,Name of Witness

1,12,Amratben Ramanbhai Solanki

2,14,Naynakumari Mohansinhji Rajput

3,16,Dashrathbhai Kanubhai Bhoi

4,18,Vishnubhai Ramanbhai Patel

5,20,Salimmiya Kalumiya Malek

6,22,Dineshbhai Chhotalal Barot

7,23,Arjunbhai Gandabhai Parmar

8,25,Udabhai Kulabhai Jadav

9,29,Rameshchandra Aatmaram Vaghela

10,31,Rameshchandra Bhemsinh Dhabhi

10,36,Report of FSL.

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Case Metadata

Ck Citation: (2025) 01 GUJ CK 0396
Coram: A.Y. Kogje, J; Samir J. Dave, J
Bench: Division Bench
Advocates: A B Patel, L. B. Dabhi
Result: Dismissed

Referenced Acts & Sections

Code of Criminal Procedure, 1973 - Section 207, 313, 372
Indian Penal Code, 1860 - Section 114, 436, 504, 506(2)

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