Shastri Lal Vs Income Tax Officer, Ward-4(1), Gurgaon
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No.3918/Del/2024
Hon'ble Bench
Satbeer Singh Godara, Member (J)
Advocates
Rajat Chaudhary, Sanjay Kumar
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 10, 10(37), 45(5), 45(5)(b), 56, 56(1)(a), 56(2)(viii), 57, 57(iv), 119, 142(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145, 145A, 145A(b), 263
- Land Acquisition Act of 1894 - Section 28, 34
Judgement Text
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