N.V. Anjaria, CJ
1. Learned advocate Mr. Mallikarjuna appearing for learned advocate Mr. Sampath A for the complainant stated before the Court that order brought
under contempt is complied with and it was further stated by submitting withdrawal memo dated 23.01.2025 that instructions are received from the
complainant to withdraw the contempt petition.
2. Memo is taken on record. Permission is granted to withdraw the petition.
3. The contempt petition is dismissed as withdrawn.