Ishwar Vs Parameshwar

Karnataka High Court At Bengaluru 24 Jan 2025 Criminal Revision Petition No. 100478 Of 2024 [397(Cr.PC)/438(BNSS)] (2025) 01 KAR CK 0813
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Revision Petition No. 100478 Of 2024 [397(Cr.PC)/438(BNSS)]

Hon'ble Bench

Ravi V. Hosmani, J

Advocates

C. V. Angadi

Final Decision

Dismissed

Judgement Text

Translate:

Ravi V. Hosmani, J

Learned counsel for petitioner accedes to office objections regarding maintainability of revision petition and submits that this petition may be dismissed

as withdrawn with liberty to file appeal.

Recording submission, revision petition is dismissed as withdrawn with liberty to petitioner to prefer appeal.

Registry to return certified copies forthwith retaining Photostat copies of same.

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