Net Annual Income of the
claimant as per income tax
returns","Rs.1,90,740/- x 50% = 95,370/- x 13 = Rs.
12,39,810/-",,
25% future prospects,"Rs.12,39,810/- x 25% =
3,09,952.5/- Rounding off Rs.3,09,953/-)",,
Reimbursement of Medical
Bill and transportation","Rs.1,71,155/-",,
For    admission   Â
in    the
Hospital  for  37 Â
days  @ 500/- per day and
attendant charges","Rs.18,500/-",,
For  physical  and  mental
agony,  pain  and Â
loss  of amenities","Rs.2,00,000/-",,
Grand Total,"Rs.19,39,418/-",,
Head,Tribunal,High Court,"Final
Compensation
Monthly Income,"Rs.15,895/- p.m.","Rs.15,895/- p.m.","Rs.15,895/-p.m.
Annual Income,"Rs.15,895 x 12 =
Rs.1,90,740/-","Rs.15,895 x 12 =
Rs.1,90,740/-","Rs.15,895 x12 =
Rs.1,90,740/-
Loss of Future
Income","Rs.12,39,810/-
[1,90,740 x 50 x
13/100]
[Disability @50%
Multiplier x13]","Rs.12,39,810/-
[1,90,740 x 50 x
13/100]
[Disability @
50%]","Rs.24,79,620/-
[1,90,740x13X
100%]
190740 x 25/100
[Disability @ 100%]
Loss in Future
Prospect",_,"Rs.15,49,763/-
[12,39,810 x
25/100]
[Future  Â
Prospect
@Â 25%]","Rs.30,99,525/-
[24,79,620 x 25/100]
[Future Prospect @
25%]
Attendant Charges,_,_,"Rs.5,000/- x 12 x 13
=
Rs.7,80,000/-
Medical
Reimbursement","Rs.1,71,155/-","Rs.1,71,155/-","Rs.1,71,155/-
Hospitalization
Expenses
[37 Days x 500]","Rs.18,500/-","Rs.18,500/-","Rs.18,500/-
Physical and
Mental Agony","Rs.2,00,000/-","Rs.2,00,000/-","Rs.2,00,000/-
Pain and Suffering,_,_,"Rs.6,00,000/-
Total,"Rs.16,29,465/-","Rs.19,39,418/-","Rs.48,69,180/-
Interest,7%,7%,7%