Monthly Income,"Rs.7,500/-",
Yearly Income,"7500 X 12 = Rs.9,00,000/-",
Future Prospects (40%),"Rs.10,500/- per month",
Multiplier (17),"84,000 X 17 = Rs.14,28,000/-",
Permanent Disability (100%),"Rs.21,42,000/-",
Special Diet,"Rs.50,000/-",
Loss of Amenities,"Rs.30,000/-",
Loss of Income during treatment,"Rs.45,000/-",
Medical Expenses,"Rs.1,96,938/-",
Pain and Suffering,"Rs.75,000/-",
Total,"Rs.25,68,938/-",
Special Diet & Transportation,"Rs.50,000/-","Sidram v. Divisional
Manager, United India
Insurance Ltd.
(2023) 3 SCC 439
Para 89
Pain and Suffering,"Rs.4,00,000/-","K.S. Muralidhar
v. R. Subbulakshmi &
Anr.
2024 SCC Online
SC 3385
Para 13 and 14
Loss of Income during
treatment","Rs.45,000/-","Raj Kumar v. Ajay
Kumar
(2011) 1 SCC 343
Para 6
Loss of Amenities,"Rs.30,000/-",
TOTAL,"Rs.37,51,000/-",