Compensation Heads,Amount Awarded,In Accordance with:
Monthly Income,"Rs.6,000/-","National Insurance
Co. Ltd. v. Pranay
Sethi
(2017) 16 SCC 680
Para 42 & 59
Yearly Income,"6000 x 12 = Rs.72,000/-",
Future Prospects (40%),"72000 + 28800 = Rs.1,00,800/-",
Multiplier (18),"1,00,800 x 18 = Rs.18,14,400/-",
Permanent Disability (90%),"18,14,400 x 90% = Rs.16,32,960/-","Mohd. Sabeer v. Regional
Manager, U.P. State Road
Transport Corporation
2022 SCC OnLine SC
1701 Para 16
Medical Expenses,"Rs.53,204/-","Kajal v. Jagdish Chand
(2020) 4 SCC 413 Para 19
and 25
Attendant Charges,"6000 x 18 = Rs.1,08,000/-",
Loss of Marriage Prospect,"Rs.2,00,000/-",
Special Diet &
Transportation","Rs.1,00,000/-","Sidram v. Divisional
Manager, United India
Insurance Ltd. (2023) 3
SCC 439 Para 89
Pain and Suffering,"Rs.3,00,000/-","K.S. Muralidhar v. R.
Subbulakshmi and Anr.
2024 SCC OnLine SC
3385 Para 13 and 14
Assistant Device,"Rs.5,00,000/-","Master Ayush v. Branch
Manager, Reliance General
Insurance Co. Ltd. (2022) 7
SCC 738 Para 14
TOTAL,"Rs.28,93,494/-",