Vijayalaxmi @ Roopa V. Shenoy & Anr Vs National Insurance Co. Ltd. & Ors

Compensation Heads,Amount Awarded,In Accordance with:

Yearly Income,"Rs. 1,98,192/-","National Insurance

Co. Ltd.

v. Pranay Sethi

(2017) 16 SCC 680

Para 42, 52 & 59

Future          Â

Prospects (25%) (Age being 47)","1,98,192 + 49,548 = Rs.2,47,740/-",

Deduction (1/3),"2,47,740 â€" 82,580 =

Rs.1,65,160/-",

Multiplier (13),"1,65,160 X 13 = Rs.21,47,080/-",

Medical Expenses,"Rs.1,73,100/-",

Loss of Estate,"Rs.18,150/-",

Loss of Funeral Expenses,"Rs.18,150/-",

Loss of Consortium,"48,400 + 48,400",

Total,"Rs. 24,53,280/-",