Ujjawal Sharma Vs Govt Of Nct Of Delhi

Delhi High Court 13 Feb 2025 Bail Application No. 4601 Of 2024 (2025) 02 DEL CK 0053
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 4601 Of 2024

Hon'ble Bench

Neena Bansal Krishna, J.

Advocates

Lal Singh Thakur, Sudhir Tewatia, Hemant Kapoor, Vishal Ji, Mayuri Luthra, Mehul Gulati, Lokesh Solanki, Muskan, Tarun Maan, Satinder Singh Bawa

Final Decision

Disposed Of

Acts Referred
  • Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528
  • Code of Criminal Procedure, 1973 - Section 439
  • Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281

Judgement Text

Translate:
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2025) 02 DEL CK 0053
  • Coram: Neena Bansal Krishna, J.
  • Bench: Single Bench
  • Advocates: Lal Singh Thakur, Sudhir Tewatia, Hemant Kapoor, Vishal Ji, Mayuri Luthra, Mehul Gulati, Lokesh Solanki, Muskan, Tarun Maan, Satinder Singh Bawa
  • Result: Disposed Of
Referenced Acts & Sections
  • Bhartiya Nagarik Surkasha Sanhita, 2023 - Section 94, 483, 528
  • Code of Criminal Procedure, 1973 - Section 439
  • Bharatiya Nyaya Sanhita, 2023 - Section 105, 106, 125(A), 281
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