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Allahabad High Court (Lucknow Bench) 7 Feb 2025 Criminal Misc Bail Application No. 12654 Of 2023 (2025) 02 AHC CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Misc Bail Application No. 12654 Of 2023

Hon'ble Bench

Subhash Vidyarthi, J

Advocates

Vineet Kumar Mishra

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 21
  • Indian Penal Code, 1860 - Section 120B, 286, 302, 307, 506

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 02 AHC CK 0012
  • Coram: Subhash Vidyarthi, J
  • Bench: Single Bench
  • Advocates: Vineet Kumar Mishra
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 21
  • Indian Penal Code, 1860 - Section 120B, 286, 302, 307, 506
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