Jamaluddin @ Jamal Vs State of U.P. and Another

Allahabad HC 15 Oct 2025 Application U/S 482 No. 7276 Of 2009 (2025) 10 AH CK 0040
Bench: Single Bench

Judgement Snapshot

Case Number

Application U/S 482 No. 7276 Of 2009

Hon'ble Bench

Padam Narain Mishra, J

Advocates

Rajiv Dwivedi, Alankar Pandey

Judgement Text

Translate:

 

Padam Narain Mishra, J

 

1. List revised.

 

2. Learned counsel for the applicant is not present. However, Sri Alankar Pandey, learned counsel for opposite party no. 2 is present.

 

2. The present application is dismissed for want of prosecution.

 

4. Interim order, if any, stands vacated.

 

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