Ronal RK vs State Of Manipur & 2 Ors

Manipur HC 28 Oct 2025 Writ Petition (C) No. 572 Of 2024, Miscellaneous Case (WP (C)) No. 474 Of 2024 (2025) 10 MAN CK 0311
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 572 Of 2024, Miscellaneous Case (WP (C)) No. 474 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

AC Themreichan, L. Monomala, Veronica

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. AC Themreichan, learned counsel appearing for the petitioner seeks 2(two) weeks’ time for filing rejoinder affidavit.

Mrs. L. Monomala, learned GA and Ms. Veronica, learned counsel appearing for the respondents submitted that they have no objection.

As prayed for, list these cases again on 09.12.2025.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2025) 10 MAN CK 0311
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: AC Themreichan, L. Monomala, Veronica
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.