Gagan Rai vs Chanchal Shah

Sikkim HC 27 Oct 2025 Criminal Leave Petition No. 05 Of 2025 (2025) 10 SIK CK 0038
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Leave Petition No. 05 Of 2025

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Aditya Makkhim, Wupi Miwu

Final Decision

Disposed Of

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned counsel for the petitioner desires to withdraw the Criminal Leave Petition No. 05 of 2025 with liberty to file afresh. Liberty granted. Criminal Leave Petition No. 05 of 2025 stands disposed as withdrawn.

From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More