Til Bahadur Pradhan And Others vs State Of Sikkim And Others

Sikkim HC 28 Oct 2025 Criminal Miscellaneous Case No. 05 Of 2024 (2025) 10 SIK CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Miscellaneous Case No. 05 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Ranjit Prasad, Neha Gupta, Sujan Sunwar, N. Rai, Tara Devi Chettri

Judgement Text

Translate:

Meenakshi Madan Rai, J

I.A. No.06 of 2025 is an application filed by the Learned Counsel for the Petitioners seeking to take steps with regard to the placement of the parties as detailed in the Petition.

Not opposed.

Let steps be taken accordingly.

I.A. No.06 of 2025 stands disposed of.

List on 06-11-2025.

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Case Metadata
  • Ck Citation: (2025) 10 SIK CK 0019
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Ranjit Prasad, Neha Gupta, Sujan Sunwar, N. Rai, Tara Devi Chettri
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