Palden Ongchu Pazo And Another vs Sonam Dolkar And Others

Sikkim HC 28 Oct 2025 First Appeal From Judgment And Decree In Suit No. 02 Of 2024 (2025) 10 SIK CK 0020
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal From Judgment And Decree In Suit No. 02 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

K. D. Bhutia, Sajal Sharma, Yashir N. Tamang, S. K. Chettri

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel for the Appellant No.1 submits that due to sudden unavoidable circumstances she could not prepare the matter and seeks short adjournment.

Not opposed.

Considered and ordered accordingly.

List on 24-11-2025.

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Case Metadata
  • Ck Citation: (2025) 10 SIK CK 0020
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: K. D. Bhutia, Sajal Sharma, Yashir N. Tamang, S. K. Chettri
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