Ram Bahadur Thapa vs Project Manager, National Highways And Infrastructure Development Corporation Ltd. And Others

Sikkim HC 28 Oct 2025 Writ Petition(C) No. 53 Of 2025 (2025) 10 SIK CK 0021
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition(C) No. 53 Of 2025

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Pramit Chettri, Gita Bista, Thinlay Dorjee Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Counsel Ms. Gita Bista enters appearance for the Respondent No.1 today.

None present for the Respondent No.2, although Registry reports that Notice was “delivered”.

Let Counter-Affidavit be filed within four weeks’ and Rejoinder thereto, two weeks’ thereafter.

List on 02-12-2025.

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