Ganesh Chand Ramola vs State Of Meghalaya & Anr

Meghalaya HC 30 Oct 2025 Bail Application. No. 47 Of 2025 (2025) 10 MEG CK 0378

Bench: Single Bench

Judgement Snapshot

Case Number

Bail Application. No. 47 Of 2025

Hon'ble Bench

W. Diengdoh, J

Advocates

P. Ghosh, N.M. Kharshemlang, N.G. Shylla, A.M. Pala, A. Medok

Judgement Text

Translate:

W. Diengdoh, J

Mr. A. Medok, learned Legal Aid Counsel has submitted that he has just been engaged as the Legal Aid Counsel on behalf of the respondent No. 2/complainant, and has not been able to receive any instructions from her. Accordingly, it is prayed that this matter may be adjourned for the day and to be listed on any date convenient to the parties.

Accordingly, as prayed for, list this matter for further hearing on 03.11.2025.

Madhya Pradesh High Court