Kanta Prasad Gangwar Vs State Of Uttarakhand & Others

Uttarakhand HC 7 Nov 2025 Writ Petition (PIL) No. 87 Of 2025 (2025) 11 UK CK 0049
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (PIL) No. 87 Of 2025

Hon'ble Bench

G. Narendar, CJ; Subhash Upadhyay, J

Advocates

S.K. Mandal, B.S. Parihar, Anup Kumar Verma

Final Decision

Dismissed

Judgement Text

Translate:

G. Narendar, CJ

1. Learned counsel for the petitioner prays leave to withdraw the instant writ petition.

2. The submission is placed on record.

3. The writ petition is dismissed as withdrawn.

4. There shall be no order as to costs.

5. As a sequel thereto, pending application, if any, shall stand closed.

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Case Metadata
  • Ck Citation: (2025) 11 UK CK 0049
  • Coram: G. Narendar, CJ; Subhash Upadhyay, J
  • Bench: Division Bench
  • Advocates: S.K. Mandal, B.S. Parihar, Anup Kumar Verma
  • Result: Dismissed
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