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Meghalaya HC 25 Nov 2025 Writ Petition (C) No. 396 Of 2025 (2025) 11 MEG CK 0001
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 396 Of 2025

Hon'ble Bench

H. S. Thangkhiew, J; B. Bhattacharjee, J

Advocates

R. Goenka, A. Geonka, I. Kharmujai, M. Myrchiang

Judgement Text

Translate:

H.S. Thangkhiew, J

Mr. R. Geonka, learned counsel for the petitioner prays for and is allowed 4(four) weeks’ time to file rejoinder affidavit, to the affidavit filed by the respondents Nos. 1 to 6.

Accordingly, list this matter on 27.01.2026.

Interim order, if any shall continue till the next date.

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