H.S. Thangkhiew, J
Mr. R. Geonka, learned counsel for the petitioner prays for and is allowed 4(four) weeks’ time to file rejoinder affidavit, to the affidavit filed by the respondents Nos. 1 to 6.
Accordingly, list this matter on 27.01.2026.
Interim order, if any shall continue till the next date.