Dilip Kumar Choudhary Vs State Of Meghalaya

Meghalaya HC 2 Dec 2025 Criminal Petition No. 75 Of 2025 (2025) 12 MEG CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 75 Of 2025

Hon'ble Bench

B. Bhattacharjee, J

Advocates

S.P. Mahanta, M. Lyngdoh, H. Kharmih

Final Decision

Dismissed

Judgement Text

Translate:

B. Bhattacharjee, J

Mr. S.P. Mahanta, learned Senior counsel appearing for the petitioner on instruction submits that the petitioner does not want to press this petition and prays for permission to withdraw the same with liberty to file afresh.

Mr. H. Kharmih, learned Addl.PP appearing for the respondent has no objection.

Prayer allowed.

This criminal petition stands dismissed on withdrawal with liberty as prayed for.

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Case Metadata
  • Ck Citation: (2025) 12 MEG CK 0005
  • Coram: B. Bhattacharjee, J
  • Bench: Single Bench
  • Advocates: S.P. Mahanta, M. Lyngdoh, H. Kharmih
  • Result: Dismissed
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