Brahampal Singh And Others Vs State Of Uttarakhand And Others

Uttarakhand HC 3 Dec 2025 Writ Petition Miscellaneous Bench No. 1026 Of 2025 (2025) 12 UK CK 0046
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition Miscellaneous Bench No. 1026 Of 2025

Hon'ble Bench

G. Narendar, CJ; Subhash Upadhyay, J

Advocates

Parikshit Saini, Gajendra Tripathi, I.D. Paliwal

Final Decision

Dismissed

Judgement Text

Translate:

G. Narendar C.J

1. Learned counsel for the petitioners prays leave to withdraw the writ petition listed as defective today and prays that he may be granted liberty to file afresh after providing better particulars.

2. Submission is placed on record.

3. Writ petition is dismissed as withdrawn.

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Case Metadata
  • Ck Citation: (2025) 12 UK CK 0046
  • Coram: G. Narendar, CJ; Subhash Upadhyay, J
  • Bench: Division Bench
  • Advocates: Parikshit Saini, Gajendra Tripathi, I.D. Paliwal
  • Result: Dismissed
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