CT GD Ramesh Chand  Vs Union Of India And Ors

Delhi HC 4 Dec 2025 Writ Petition (C) No. 13778 Of 2025, Civil Miscellaneous Application Nos. 76476, 76477 Of 2025 (2025) 12 DEL CK 0039
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 13778 Of 2025, Civil Miscellaneous Application Nos. 76476, 76477 Of 2025

Hon'ble Bench

C. Hari Shankar, J. Om Prakash Shukla, J

Advocates

Charu Dalal, Choudhary Amit Bassoya, Abhishek Maratha, Nupur Sharma

Final Decision

Disposed Of

Judgement Text

Translate:

C. Hari Shankar, J

1. Ms. Charu Dalal, learned Counsel for the petitioner submits that, as her client stands terminated on medical grounds, she would have to institute a fresh challenge. She, accordingly, seeks leave to withdraw this writ petition with liberty to do so.

2. Reserving liberty as aforesaid, the petition is disposed of as withdrawn.

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Case Metadata
  • Ck Citation: (2025) 12 DEL CK 0039
  • Coram: C. Hari Shankar, J. Om Prakash Shukla, J
  • Bench: Division Bench
  • Advocates: Charu Dalal, Choudhary Amit Bassoya, Abhishek Maratha, Nupur Sharma
  • Result: Disposed Of
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