Meenakshi Madan Rai, J
Registry reports that Notice issued to the Respondent No.2 has been duly served. No one has entered appearance for the Respondent No.2.
Let Counter-Affidavit be filed within four weeks and Rejoinder thereto two weeks thereafter.
Stay granted vide Order of this Court dated 15-09-2025, stands extended till the next date.
List on 18-03-2026.