Sikkim Public Service Commission Vs Sikkim Information Commission And Another

Sikkim HC 5 Dec 2025 Writ Petition (C) No. 57 Of 2025 (2025) 12 SIK CK 0053
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 57 Of 2025

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Aarohi Bhalla, Bhusan Nepal, Thinlay Dorjee Bhutia

Judgement Text

Translate:

Meenakshi Madan Rai, J

Registry reports that Notice issued to the Respondent No.2 has been duly served. No one has entered appearance for the Respondent No.2.

Let Counter-Affidavit be filed within four weeks and Rejoinder thereto two weeks thereafter.

Stay granted vide Order of this Court dated 15-09-2025, stands extended till the next date.

List on 18-03-2026.

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