Bethlehem Fellowship Vs R.T. Rapheal Karthak And Others

Sikkim HC 5 Dec 2025 Writ Petition (C) No. 65 Of 2025 (2025) 12 SIK CK 0054
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 65 Of 2025

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Rahul Rathi, Khushboo Rathi, S. S. Hamal, Pradeep Sharma, Nirmal Thapa

Judgement Text

Translate:

Meenakshi Madan Rai, J

Learned Senior Counsel Mr. S. S. Hamal enters appearance for the Respondent No.1 today assisted by Learned Counsel Mr. Pradeep Sharma, who undertakes to file Vakalatnama during the course of the day.

Learned Counsel Mr. Nirmal Thapa enters appearance for the Respondents No.2 to 7 today and undertakes to file Vakalatnama during the course of the day.

Let Counter-Affidavit be filed within four weeks and Rejoinder thereto two weeks thereafter.

List on 20-03-2026.

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