Deo Kumar Kami (Baraily) And Others Vs District Collector And Others

Meenakshi Madan Rai, J

Registry reports that the Notice issued to Respondent No.3 has been “delivered”, however no one has entered appearance for the Respondent No.3.

Let Counter-Affidavit be filed within four weeks and Rejoinder thereto two weeks thereafter.

Stay granted vide Order of this Court dated 31-10-2025, stands extended till the next date.

List on 17-03-2026.