Kailash Kumari Sharma Vs Union of India and others

High Court Of Punjab And Haryana At Chandigarh 21 Aug 2012 CWP No. 11494 of 2012 (2012) 08 P&H CK 0139
Bench: Division Bench

Judgement Snapshot

Case Number

CWP No. 11494 of 2012

Hon'ble Bench

Jasbir Singh, Acting C.J.; Rakesh Kumar Jain, J

Advocates

Rajiv Kataria, for the Appellant; Punita Sethi, Senior Panel Counsel for UOI and Mr. B.S. Rana, Addl. AG, Haryana, for the Respondent

Judgement Text

Translate:

Jasbir Singh, Acting Chief Justice

For orders, see order passed in CWP No. 11100 of 2009.

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Case Metadata
  • Ck Citation: (2012) 08 P&H CK 0139
  • Coram: Jasbir Singh, Acting C.J.; Rakesh Kumar Jain, J
  • Bench: Division Bench
  • Advocates: Rajiv Kataria, for the Appellant; Punita Sethi, Senior Panel Counsel for UOI and Mr. B.S. Rana, Addl. AG, Haryana, for the Respondent
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