Rohit Pathania Vs Punjab State Power Corporation Ltd. and others

High Court Of Punjab And Haryana At Chandigarh 21 Aug 2012 C.W.P. No. 11627 of 2012 (O and M) (2012) 08 P&H CK 0140

Bench: Single Bench

Result Published

Judgement Snapshot

Case Number

C.W.P. No. 11627 of 2012 (O and M)

Hon'ble Bench

Rajesh Bindal, J

Advocates

Neha Jain, for the Appellant;

Final Decision

Dismissed

Judgement Text

Translate:

Rajesh Bindal, J.@mdashPrayer in the present petition is for a direction to the respondents to accept the application filed by the petitioner for the post of Assistant Engineer in terms of the advertisement issued on 10.5.2012. It is not in dispute that last date for submission of application was 6.6.2012.

2. Considering the fact that last date for receipt of the application is already over, no direction can be given to the respondents to entertain the application of the petitioner. Dismissed.

Madhya Pradesh High Court